Indian Penal Code, 1860

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Sections	Particulars
Chapter XVII	Of Offences Against Property
424	Dishonest or fraudulent removal or concealment of property
Description	Whoever dishonestly or fraudulently conceals or removes any property of himself or any other person, or dishonestly or fraudulently assists in the concealment or removal thereof, or dishonestly releases any demand or claim to which he is entitled, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both. Of Mischief